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State of Gujarat - Section

Section 3 in Bachelor of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013

3. Admission to Engineering Courses.

- Admission to the First Year of the Bachelor of Engineering and Technology shall be given as under, namely:-
(1)All the Government Seats shall be filled in on the basis of merit list prepared by the Admission Committee constituted under Section 4 of the Act, for admissions to the First Year of the Engineering and Technology Courses.
(2)All the Management Seats shall be filled in by the management of the respective Professional Educational College or Institution, on the basis of inter-se merit list of the candidates whose names appear in the merit list prepared by the Admission Committee.