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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Uttarakhand - Subsection

Section 18(1)(ii) in The Allahabad High Court Officers and Staff (Conditions of Service and Conduct) Rules, 1976

(ii)[ The criteria for selection shall be seniority subject to rejection of unfit.] [Amended vide Gazette Notification dated 04.09.2004.]