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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Uttarakhand - Subsection

Section 18(1) in The Allahabad High Court Officers and Staff (Conditions of Service and Conduct) Rules, 1976

(1)Selection for promotion to posts mentioned in Rules 16 shall be made by a Selection Committee appointed by the Chief Justice.
(ii)[ The criteria for selection shall be seniority subject to rejection of unfit.] [Amended vide Gazette Notification dated 04.09.2004.]