Section 57 in University of Udaipur Teachers (Conditions of Service) Rules, 1976
57. Leave on full pay.
- (i) A teacher shall earn leave on full pay to the extent of 1/11th of the period spent on duty; provided that a teacher shall cease to earn leave when the leave earned on full pay exceeds 180 days; provided further that in case of a teacher who avails of vacation shall earn leave on full pay at the rate of 3 days for each completed year of service.(ii)A teacher who is prevented from availing vacation in part or v/hole shall earn leave on full pay as provided under rule 59.(iii)The maximum amount of leave on full pay that can be granted to a teacher at a time subject to title, shall be 120 days. Leave on full pay may be granted for a period of 150 days, if any portion thereof is spent outside India, provided that when leave on full pay exceeding 120 days is so granted, the period of such leave spent within India shall not, in aggregate, exceed 120 days.
