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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Rajasthan - Subsection

Section 57(iii) in University of Udaipur Teachers (Conditions of Service) Rules, 1976

(iii)The maximum amount of leave on full pay that can be granted to a teacher at a time subject to title, shall be 120 days. Leave on full pay may be granted for a period of 150 days, if any portion thereof is spent outside India, provided that when leave on full pay exceeding 120 days is so granted, the period of such leave spent within India shall not, in aggregate, exceed 120 days.