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[Cites 0, Cited by 0] [Section 89] [Entire Act]

State of Andhra Pradesh - Subsection

Section 89(2) in Andhra Pradesh Farmers' Management of Irrigation Systems (conduct of Elections) Rules, 2003

(2)In exigencies, it shall be competent to the Election Officer to marginally change the timings provided as in sub-rule (1) but the entire poll process shall be completed on the same day.