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[Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act]

State of Haryana - Subsection

Section 18(3)(b) in The Gurugram Metropolitan Development Authority Act, 2017

(b)that have been started, either in the current financial year or in the financial years preceding the current financial year, but not completed alongwith reasons thereof;