Section 18(3) in The Gurugram Metropolitan Development Authority Act, 2017
(3)The annual plan of action for infrastructure development under sub-section (1) shall include a statement of infrastructure development work and urban amenities -(a)included in the annual plan of action of the current financial year that have not started alongwith reasons thereof;(b)that have been started, either in the current financial year or in the financial years preceding the current financial year, but not completed alongwith reasons thereof;(c)that have been completed or are likely to be completed in the current financial year.
