Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Manipur - Subsection

Section 24(6) in Manipur International University Act, 2018

(6)The University shall also be a state level accrediting, licensing, registering, recognizing and an assessment body on eduction. It shall also be a State recognized credential evaluating, equalizing and recognizing agency.