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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(3) in Andhra Pradesh Common Entrance Test for entry into Under Graduate Diploma in Physical Education (UGDP.Ed.), Bachelor of Physical Education (B.P.Ed.) Courses Rules, 2003

(3)For UGDP.Ed. Course, -
(i)Age Limit: Candidates should have completed 16 years of age on the date of commencement of admissions as announced by the Entrance Test Committee or on such other date as may be notified by the Entrance Test Committee and there is no upper age limit.
(ii)Educational Qualifications: Candidates seeking admission should have acquired any one of the following educational qualifications or should have appeared for the qualifying examination at the time of taking the application of the Common Entrance test.
(a)2 year Intermediate Course (10 plus 2 pattern).
(b)Intermediate Vocational Course in any field by the Board of Intermediate Education, Andhra Pradesh:
OR
(c)Any other examination recognized as equivalent to the above examinations by the respective bodies in Andhra Pradesh.