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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(3)(ii) in Andhra Pradesh Common Entrance Test for entry into Under Graduate Diploma in Physical Education (UGDP.Ed.), Bachelor of Physical Education (B.P.Ed.) Courses Rules, 2003

(ii)Educational Qualifications: Candidates seeking admission should have acquired any one of the following educational qualifications or should have appeared for the qualifying examination at the time of taking the application of the Common Entrance test.