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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Kerala - Subsection

Section 4(2) in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013

(2)The University may establish Centres under one School or several Schools orfaculties, take up research projects or other academic programmes for a limited period outsideKerala or outside India as may be required for pursuing its objectives.