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State of Haryana - Section

Section 362 in Punjab Jail Manual

362. Kit inspections. Lost or unserviceable articles to be replaced.

(1)A kit inspection shall be held by the Superintendent once in each month, ordinarily on the first Wednesday, when every warder shall be required to exhibit all the articles, the property of Government, issued to him. Any article which has got lost or become unserviceable during the period for which it was issued shall be replaced at the expense of the person to whom it was issued, the value being recovered from the pay next due to him, provided that not more than Rs. 2 shall be recovered in any one month.
(2)Spare articles of clothing for sale shall be maintained at each Headquarters Jail and spare buttons and letters for sale at all jails. Any article purchased to replace one lost or unserviceable shall be marked with the purchaser's number and the date on which the last free issue of a similar article was made to him, it shall become his private property when the period of issue of the article of which the substitute it is, expires.Note :- Two complete drill suits, together with the other articles of uniform issued, are to be submitted for inspection.