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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(i) in Tamil Nadu Cultivating Tenants (Special Provisions) Act, 1984

(i)in the City of [Chennai] [Substituted for the word 'Madras' by the City of Madras (Alteration of Name) Act, 3 996 (Tamil Nadu Act 28 of 1996).], the City Civil Court; and