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State of Tamilnadu- Act

Tamil Nadu Cultivating Tenants (Special Provisions) Act, 1984

TAMILNADU
India

Tamil Nadu Cultivating Tenants (Special Provisions) Act, 1984

Act 29 of 1984

Published on 15 January 1984
Commenced on 15 January 1984
[This is the version of this document from 15 January 1984.]
[Note: The original publication document is not available and this content could not be verified.]

Tamil Nadu Cultivating Tenants (Special Provisions) Act, 1984(Tamil Nadu Act 29 of 1984)An Act to make special provisions in respect of certain arrears of rent payable by cultivating tenants.Whereas by the Tamil Nadu Cultivating Tenants (Protection from Eviction) Act, 1983 (Tamil Nadu Act 26 of 1983), cultivating tenants in the State were given protection from eviction on the ground of arrears of rent;And Whereas the said Act was in force only up to and inclusive of the 15th January 1984;And Whereas after the expiration of the said Act, it may be difficult for the cultivating tenants to pay in one lump sum the entire arrears of rent for the period prior to the 30th June 1983;And Whereas it is considered necessary to enable the cultivating tenants to pay such arrears in easy installments;Be it enacted by the Legislature of the State of Tamil Nadu in the Thirty-fifth Year of the Republic of India as follows:-

1. Short title.

- This Act may be called the Tamil Nadu Cultivating Tenants (Special Provisions) Act, 1984.

2. Declaration.

- It is hereby declared that this Act is for giving effect to the policy of the State towards securing the principles laid down in clause (c) of Article 39 of the Constitution.

3. Definition.

- In this Act, unless the context otherwise requires,-

(a)"cultivating tenant" means-

(i)a cultivating tenant as defined in clause (aa) of section 2 of the Tenants Protection Act; or

(ii)a cultivating tenant as defined in clause (5) of section 2 of the Public Trust Act;

(b)"date of the publication of this Act" means the date of the publication of this Act in the Tamil Nadu Government Gazette;

(c)"landlord" means a landlord as defined in clause (e) of section 2 of the Tenants Protection Act and includes a public trust as defined in clause (25) of section 2 of the Public Trusts Act;

(d)"pay" with its grammatical variations, includes deliver;

(e)"Public Trusts Act" means the Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961 (Tamil Nadu Act 57 of 1961);

(f)"Tenants Protection Act" means the Tamil Nadu Cultivating Tenants Protection Act, 1955 (Tamil Nadu Act XXV of 1955);

(g)all other words and expressions used, but not defined in this Act and defined in the Tenants Protection Act or in the Public Trusts Act shall have the same meaning as in the Tenants Protection Act or in the Public Trusts Act, as the case may be.

4. Cultivating tenant not to be evicted on the ground of arrear of rent for the period prior to 30th June 1983.

- Except as otherwise provided in this Act,-

(i)no Application under the Tenants Protection Act or under Chapter III of the Public Trusts Act shall be made by or at the instance of a landlord for the eviction of a cultivating tenant from his holding or any part thereof on the ground that the cultivating tenant is in arrear with respect to the rent which accrued due to the landlord before the 30th June 1983 and is outstanding on the date of the publication of this Act;

(ii)no cultivating tenant shall be evicted from his holding or any part thereof by or at the instance of the landlord, whether in execution of a decree or order of a Court or otherwise, on the ground that the cultivating tenant is in arrear with respect to the rent which accrued due to the landlord before the 30th June 1983 and is outstanding on the date of the publication of this Act.

5. Payment in instalments of arrears of rent for the period prior to 30th June 1983.

(1)Every cultivating tenant shall be entitled to pay the total amount of arrears of rent which accrued due to a landlord before the 30th June 1983 and is outstanding on the date of the publication of this Act, in four equal instalments without interest as specified below:

(i)[ the first instalment, on or before the 15th November 1985; [Substituted by Tamil Nadu Cultivating Tenants (Special Provisions) Amendment Act, 1985 (Tamil Nadu Act 41 of 1985).]

(ii)the second instalment, on or before the 31st March 1986;

(iii)the third instalment, on or before the 15th November 1986; and

(iv)the fourth instalment, on or before the 31st March 1987.]

(2)Where in respect of a decree for the arrears of rent mentioned in sub-section (1) passed before the date of the publication of this Act, a cultivating tenant fails to make any one of the payments specified in sub-section (1), the decree holder shall be entitled to execute the decree in respect of the instalment which is in default.

(3)In any suit pending on the date of the publication of this Act for the recovery of the arrears of rent mentioned in sub-section (1), the Court shall pass a decree, for the payment of such instalments as would become payable under the provisions of sub-section (1).

(4)In any suit instituted on or after the date of the publication of this Act for the recovery of the arrears of rent mentioned in sub-section (1), the Court shall pass a decree for the payment of such instalments as would become payable under the provisions of sub-section (1).

(5)Nothing contained in this Act shall bar the Court from passing a decree or making an order in an application for execution of the decree under such terms and conditions as may be more favourable to the cultivating tenant than those provided for in this section either of its own motion upon a consideration of all the circumstances of the case or upon an agreement between the parties.

(6)The provisions of sub-section (1) shall for the purposes of execution, be deemed to be a subsequent order of Court within the meaning of the entry in the third column against Article 136 of the Schedule to the Limitation Act, 1963 (Central Act 36 of 1963).

6. Deposit of instalment of arrears of rent.

(1)A cultivating tenant may deposit before the competent authority the instalment of rent due under sub-section (1) of section 5, on or before the respective dates specified therein and if the rent be payable in kind, the market value of the instalment on the date of deposit, to the account of the landlord.

(2)The competent authority shall cause notice of the deposit to be issued to the landlord and determine, after a summary enquiry, whether the amount deposited represents the correct amount of the instalment of the rent due from the cultivating tenant. If the competent authority finds that any further sum is due, it shall allow the cultivating tenant such time as it may consider just and reasonable having regard to the relative circumstances of the landlord and the cultivating tenant, for depositing such further sum inclusive of such costs as the competent authority may allow. If the competent authority adjudges that no further sum is due or if the cultivating tenant deposits within the time allowed such further sum as is ordered by the competent authority, the cultivating tenant shall be deemed to have paid the instalment of rent within the due date. If, having to deposit a further sum, the cultivating tenant fails to do so within the time allowed by the competent authority, the landlord may evict the cultivating tenant as provided in section 7.

7. Landlord may evict a cultivating tenant for default in payment of instalment.

(1)Any landlord may evict any cultivating tenant-

(a)who has failed to pay any of the instalment of rent under sub-section (1) of section 5, or

(b)who, having deposited the instalment of rent before the competent authority under sub-section (1) of section 5, has failed to deposit further sum, if any, within the time allowed by the competent authority under sub-section (2) of section 6.

(2)Any landlord seeking to evict a cultivating tenant falling under sub-section (1) shall, whether or not there is an order or decree of a Court for the eviction of such cultivating tenant, make an application to the competent authority.

(3)On receipt of such application, the competent authority shall, after giving a reasonable opportunity to the landlord and the cultivating tenant to make their representations, hold a summary enquiry into the matter and pass an order either allowing the application or dismissing it and in a case falling under clause (a) of sub-section (1), the competent authority may allow the cultivating tenant such time as it considers just and reasonable having regard to the relative circumstances of the landlord and the cultivating tenant for depositing the instalment due inclusive of such costs as it may direct. If the cultivating tenant deposits the sum as directed, he shall be deemed to have paid the instalment of rent within the due date. If the cultivating tenant fails to deposit the sum as directed, the competent authority shall pass an order for eviction.Explanation. - For the purposes of this section and sections 6, 8,10 and 16, "competent authority" means-

(a)in relation to a cultivating tenant as defined in the Tenants Protection Act, the Revenue Divisional Officer in whose jurisdiction the holding in question or part thereof is situate, or an officer of the Revenue Department not lower in rank than the Revenue Divisional Officer empowered by the State Government in this behalf; and

(b)in relation to the cultivating tenant as defined in the Public Trusts Act, the authorised officer.

8. Revision by the District Court.

- The District Court may call for and examine the record of any competent authority in respect of any proceeding under this Act to satisfy itself as to the regularity of such proceeding or the correctness, legality or propriety of any decision or order passed thereon, and if in any case it appears to the District Court that any such proceeding, decision or order should be modified, annulled or reversed or remitted for reconsideration, it may pass orders accordingly:Provided that the District Court shall not pass any order prejudicial to any party unless he has been given a reasonable opportunity of being heard.Explanation. - For the purposes of this section "District Court" shall mean-

(i)in the City of [Chennai] [Substituted for the word 'Madras' by the City of Madras (Alteration of Name) Act, 3 996 (Tamil Nadu Act 28 of 1996).], the City Civil Court; and

(ii)in any other area, the Principal Civil Court of original jurisdiction.

9. Arrears barred by limitation not to be revived.

- Nothing in this Act shall be construed as reviving any claim for arrears of rent for any period before the 30th June 1983 if such claim is barred by limitation on the date of the publication of this Act, under any law for the time being in force.Explanation. - In computing the period of limitation in respect of any claim for arrears of rent for any period before the 30th June 1983, the period commencing on the 1st July 1982 and ending with the 15th January 1984 shall be excluded.

10. Right to restoration of possession of evicted cultivating tenants.

(1)Notwithstanding anything contained in any judgement or decree or order of any Court or competent authority and subject to the provisions of this Act, every cultivating tenant who had been evicted from any land on or after the 16th January 1984, but before the date of the publication of this Act on the ground that he has not paid the arrears of rent for the period prior to the 30th June 1983 shall, on application to the competent authority, within such period as may be prescribed, be entitled to be restored to possession of such land and to hold it with all the rights and subject to all the liability of a cultivating tenant under the Tenants Protection Act or under the Public Trusts Act, as the case may be.

(2)The provisions of sub-section (4) of section 4 of the Tenants Protection Act or, as the case may be, sub-section (2) of section 20 of the Public Trusts Act shall, so far as may be, apply to application under sub-section (1).

11. Act to override other laws, contracts, etc.

- The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in the Tenants Protection Act or in the Public Trusts Act or in the Tamil Nadu Cultivating Tenants Arrears of Rent (Relief) Act, 1972 (Tamil Nadu Act 21 of 1972) or in the Tamil Nadu Cultivating Tenants Arrears of Rent (Relief) Act, 1980 (Tamil Nadu Act 15 of 1980) or in the Tamil Nadu Cyclone and Flood Affected Areas Cultivating Tenants Arrears of Rent (Relief) Act, 1980 (Tamil Nadu Act 16 of 1980) or in the Code of Civil Procedure, 1908 (Central Act V of 1908), or in any other law for the time being in force, or any custom, usage or contract, or decree or order of a Court or other authority.

12. Indemnity.

- No suit, prosecution or other legal proceeding shall lie against the Revenue Divisional Officer, authorised officer or any other authority for anything which is in good faith done or intended to be done in pursuance of this Act or any rule made thereunder.

13. Bar of jurisdiction of Civil Court.

- Except as otherwise provided in this Act, no Civil Court shall have jurisdiction to decide or deal with any question which is by or under this Act required to be decided or dealt with by the Revenue Divisional Officer, the authorized officer or other authority.

14. Act not to apply to cultivating tenants in flood affected areas.

- Nothing in this Act shall apply to the cultivating tenants in the flood affected areas specified in the Schedule to this Act.

15. Power to amend Schedule.

- The State Government may, by notification, from time to time, include any flood affected area in the Schedule to this Act.

16. Power to make rules.

(1)The State Government may make rules to carry out the purposes of this Act.

(2)In particular, and without prejudice to the generality of the foregoing power, such rules may provide for-

(a)the procedure to be followed by the competent authority;

(b)the fees to be paid in respect of applications under this Act.

(3)All rules made under this Act shall be published in the Tamil Nadu Government Gazette and unless they are expressed to come into force on a particular day shall come into force on the day on which they are so published.

(4)Every rule made under this Act shall as soon as possible after it is made, be placed on the table of [the Legislative Assembly] [Substituted for the words 'both Houses of the Legislature' by the Tamil Nadu Adaptation of Lam Order, 1987.], and if, before the expiry of the session in which it is so placed or the next session, [the Legislative Assembly agrees] [Substituted for the words 'both Houses agree' by the Tamil Nadu Adaptation of Laws Order, 1987] in making any modification in any such rule or [the Legislative Assembly agrees] [Substituted for the words 'both Houses agree' by by the Tamil Nadu Adaptation of Lam Order, 1987] that the rule should not be made the rule shall thereafter have effect only in such modified form, or be of no effect, as the case may be, so however, that any such modification or annulment shall be without prejudice to the validity of anything previously done under that rule.

Schedule

[See sections 14 and 15]

Name of the taluk	Name of the villages
(1)	(2)
South Arcot District
Cuddalore	1. Alapakkam
	2. Kambalimedu
	3. Kayalpattu
	4. Andaramullipallam
	5. Thanur
	6. Adinarayanapuram
	7. Theerthangiri
	8. Sirupalaiyur
	9. Kundiyamallur
	10. Ayikuppam
	11. Sadakondampattu
	12. Anukkampattai
	13. Kothavacheri
	14. Kalgunam
	15. Melapudupettai
	16. Boothampadi
	17. Adoor Agaram
	18. Guruvappampettai
Chidambaram	All Villages
Kattumannarkoil	All Villages
Vridhachalam	1. Puduillavarasampattu
	2. Azizinagar
	3. Otimedu
	4. Peruvarambur
	5. M. Pavalangudi
	6. Kattivanallur
	7. Perundurai
	8. Keelamangalam
Vanur	1. Vilvanathan
	2. Appiliampattu
	3. Kaluperumbakkam
	4. Koluvarai
	5. Karattai
	6. Aruvadai
	7. Komadipet
	8. Kayalmedu
	9. Sithalapakkam
	10. Kilapakkam
	11.Venkaram
	12. Nallanur
	13. Thalakkanikuppam
	14. Devanandal
	15. Olagapuram
	16. Uppuvelur
	17. T. Parankani
	18. Kumalampet
	19. Peruvur
	20. Pudukuppam
	21. Sadacherri
	22. Konj imangalam
	23. Anpakkam
Thanjavur District
1. Thanjavur	All Villages
2. Thiruvaiyaru	All Villages
3. Orathanadu	All Villages
4. Kumbakonam	All Villages
5. Thiruvidamarudur	All Villages
6. Papanasam	All Villages
7. Valangaiman	All Villages
8. Maviladuthurai	All Villages
9. Tharangumbadi	All Villages
10. Sirkali	All Villages
11. Nagapattinam	All Villages
12. Thiruvarur	All Villages
l3.Nanuilam	All Villages
14. Kodavasal	All Villages
15. Mannargudi	All Villages
16. Nlmlamangalam	All Villages
17. Thiruthuraipoondi	All Villages
18. Vederanyam	All Villages
19. Pattukottai	All Villages
20. Peravurani	All Villages
Pudukkottai District
Kulathur	1. Velathupatti
	2. Irundirapatti
	3. Thirunallur
	4. Kattakudi
	5. Mangadevanpatti
	6. Oduganpatti
	7. Valamangalam
	8. Andakkulam
	9. Killanur
	10. Kunnandarkoil
	11. Minnathur
	12. Mottampatti
	13. Sathinipatti
	14. Seerangapatti
	15. Themmavur
	16. Thennangudi
	17. Uchani
	18. Vathanakottai
	19. Veerakkudi
	20. Laksnmanapatti
	21. Mathur
	22. Perambur
	23. Narthamalai
	24. Arrtmachandram
	25. Vellanur
	26. Sathiyamangalam
	27. Melur
	28. Thodaivur
	29. Muthukkadu
	30. Poongudi
	31. Pakkudi
	32. Kongudipatti
Arantangi	1. Amarasimandapuram
	2. Kodivayal
	3. Mannagudi
	4. Vijayapuram
	5. Ambalpuram
	6. Pidarikadu
	7. Subramanjapuram
	8. Koohanur
	9. Rayanavaya)
	10. Arasarkulam West
	11. Mangalanadu
	12. Gopalapuram
	13. Bramanavayal
	14. Nilaiyur
	15. Egaperumalur
	16. Adalaikalabairavapuram
	17. Karaikadu
	18. Eganivayal
	19.Thedakki
	20. Athani North
	21. Mavalinganendal
	22. Thirunellivayal
	23. Thinayakudi
	24. Dharmarajan Vayal
	25. Thiruvappadi
	26. Kalagamangalam
	27. Vettanur
	28. Pangayathangudi
	29.Singavanam
	30.Thalikottai
	31. Pettivayal
	32. Karakkottai
	33. Ommakkanvayal
	34. Kambarkoil
	35. Vinaitheerthagopalapuram
	36. Nagudi
	37. Arunachalapuram
	38. Kalakudi
	39. Manavanallur
	40. Kokkumootai
	41. Kadaiedaiyathur
	42. Karavayal
	43. Keelkudi
	44. Kandichankadu
	45. Vellattumangalam
	46. Meivayal
	47. Ammanjakki
	48. Bramanavayal
	49. Neervilangulam
	50. Edaiyathur
	51. Memangalam
	52. Kundagavayal
	53. Mangudi
	54. Vellavari
	55. Sathanandal
	56. Ramasamiptiram
	57. Balakrishhapuram
	58. Ayingudi
	59. Neivelinathapuram
	60. Neivathali
	61. Merpanakadu
	62. Vettanur
	63. Mangalanadu West
	64. Arasarkulam East
	65. Athani South
Alangudi	1. Pilaviduthi
	2. Theethanividuthi
	3. Rangianviduthi
	4. Kalandiranpattu
	5. Sengamedu
	6. Thirappakkovil
	7. Odappaviduthi
	8. Kattathi
	9. Kaliyaranviduthi
	10. Kilangadu
	11. Mudalipatti
	12. Pappapatti
	13. Kallumadai
	14. Regunathapuram
	15. Keerathur
	16. Thattamanaipatti
	17. Peyadipatti
	18. Banduvakottai
	19. Karuppattipatti
	20. Athiranviduthi
	21. Valangondanviduthi
	22. Echanviduthi
	23.Thirumanancheri
	24. Ilaikadividuthi
	25. Vattathikkadu
	26. Kalabam
	27. Mankottai
	28. Neduvasal Melpathi
	29. Pallathividuthi
	30. Pudukkottaividuthi
	31. Vadakadu
Thirumayam	1. Ammankuruchi
	2. Nagarapatti
	3. Mullipatti
	4. Melathaniyam
	5. Karaiyur
	6. Karamahgalam
	7. Samuthiram
	8. Nedungudy
	9. Pudunilaivayal
	10. Piliyavayal
	11. Valaramanickam
	12. Agavayal j
	13. K. Rayavaram
	14. Kummangndv
	15. Kannankarankudi
	16. Mirattunilai
	17. Perungudv
Pudukkottai	1. Vagavasal
	2. Sembattur
	3. Puthambur
	4. Kavinadu West
	5. Kavinadu East
	6. Adanakottai
	7.Varappur
	8. Sammattividuthi
	9. Vadavalam
	10. Perungalur
Thiruchirappalli District
Tiruchirapalli	All Villages
Lalgudi	1. Pullampadi
	2. Kovandakurichi
	3. Puthurpalayam
	4. Alambadi
	5. Viralialur
	6. Madakkudi
	7. V Thuraiyur
	8. Sirumarudur
	9. Marudur
	10. Keezhaperungavur
	11. Nagar
	12. Nerunchalakudi
	13. Valadi
	14. H. Poovalur
	15. Manakkal
	16. Thirumangalam
	17. Adhikudi
	18. Sathamangalam
	19. Aangarai
	20. Siru thaiyiir
	21. L. Abizhekapuram
	22. Nathamangudi
	23. Alangudi Mahajanam
	24. T. Kallikudi
	25. Komakkudi
	26. Thinniyam
	27. Keezlianbil
	28. Mettupatti
	29. Sirumayangudi
	30. Konnaikudi, hamlet of Jengamarajapuram
	31. Mangammalpuram
	32. Periivalanallur
	33. Ariyur
	34. Agalanganallur, Pandaravadai
	35. Mummudisolamangalam
Ariyalur	1. Kovil Esanai
	2. Manjamedu
	3. Thoothur
	4. Villupanankurichi
	5. Guruvadi
	6. Elakurichi
	7. Oriytir
Jayagondan	1. Kulothunganallur
	2. Kattagaram
	3. Thaluthalaimedu
	4. Angarayanallur
	5. Kadambur
	6. Sripuranlhan
	7. Thenkatchi Perumal Natham
	8. T. Palur
	9. Kodangudi
	10. Edanganni
	11. Kodalikaruppur
	12. Udayanatham
Perambalur	1. Arumbavur
	2. Thondamanthurai
	3. Vembavur
	4. V. Kalathur
	5. Pimbalur
	6. Koodalur
	7. Varagupadi
Kulithalai	1. Nangavaram (North)
	2. Nangavaram (South)
	3. Sooriyanur
Manapparai	1. T. Eraiyapatti
Chengalpattu District
Gummidipoondi	1. Arambakkam
	2. Senapudur
	3. Rovalampedu
	4. Arambakkam
	5. Edoor
	6. Elavoor
	7. Melakazhani
	8. Chennavaram
	9. Obasamudram
	10. Periya Obalapuram
	11. Sunnambukulam
	12. Chinna Obalapuram
	13. B.Tharapallam
	14. Thervani
	15. Pethukuppam
	16. Natham
	17. Narasingapuram
	18. Mangapuram
	19. Appavaram
	20. Authupakkam
	21. Vazhuthalampedu
	22. Rettampedu
	23. Kuruviakaram
	24. Poovalai
	25. Egumadurai
	26. Nayeekuppam
	27. Poodhur
	28. Eguvarpalayam
	29. Pallavada
	30. Chenaputhur
	31. Kannampakkam
	32. Eguvarpalayam
	33. Pondavakkam
	34. Soorapondi
	35. Pappanakulam
	36. Kilmudalampedu, Part 1
	37. Kilmudalampedu, Part 11
	38. Puduvayal, Part 1
	39. Puduvayal, Part II
	40. Ayanallur
	41. Enadhimelpakkam
	42. Pudugummidipoondi
	43. Verkadu
	44. Sirupuzhalpettai
	45. Melmudalampedu
Sriperumbudur	1. Thirumazhisai
	2. Nemam
	3. Kottampakkam
	4. Thirumudivakkam
	5. Kunnathur
	6. Mangadu
	7. Kattupakkam
	8. Mangadu
	9. Kazhumanivakkam
Tiruvallur	1. Agaram
	2. Amanampakkara
	3. Sothupakkam
	4. Meiakondaiyur
	5. Chithathur
	6. Pullarampakkam
Saidapet	All villages
Ponneri	1. Thathamangi
	2. Sirpanancheri
	3. Athumanancheri Reddy Palayam
	4. Atharaiya Mangalam
	5. Anuppampattu
	6. Medhur
	7. Polur
	8. Thevanampattu
	9. Vanchivakkam
	10. Adhanapudur
	11. Perumpedu
	12. Nallur
	13. Thevanancheri
	14. Purisampedu
	15. Athipedu
	16. Urakkadu
	17. Southuperumpeda IS. Tirunilai
	18. Poodhur
	19. Panchatti
	20. Minjur
	21. Ramareddipalayam
	22. Subbareddypalayam
	23. Krishnapuram
	24. Eliyampedu
	25. Sholavaram
	26. ErumaiVettipalayam
	27. Athur
	28. Ankadu
	29. Siruniyam
	30. Vannipakkam
	31. Devadhanam
	32. Kaliapakkam
	33. Thottakadu
	34. Vayalur
	35.1dayanchavadi
	36. Vellaivayalchavadi
	37. Kammarpalayam
	38. Kulathur
	39. Ramareddipalayam
	40. Alinchivakkam
	41. Athupedu
	42. laganathapuram
	Villages that are not included in the schedule tothe Act 29 of 1984
Madurai District
Madurai North	1. Samayanallur
	2. Thenur
	3. Uraachikulam
Madurai South	1. Thenpalangi
	2. Kochadai
	3. Irvathanallur
	4. Madurai-9
	5. Thottakulam Kanmai
	6. Palangi
	7. Thennakulamkalam
	8. Madakulam
	9. Kodimangalam
Nilakottai	1. Sholavandan
	2. Pettai
	3. Solaikuruehi
	4. Mullipallam
	5. Mannadimangalam
	6. Kuruvilliurai
	7. MelakkalMelakkal
	8. Katchirayiruppu
	9. Thiruvedagam
	10. Risabam
	11. T.V.Nallur
	12. Andipatii
	13. D. Kattakulam
	14. Thanichiyam
	15. Vadugapatti
	16. Kondayampatti
	17. Natchikulam
	18. Neeratha
	19. Bodinaickenpatti
	20. Kullichettipatty
	21. Bodiyagoundampatty
	22. Sivagnanapuram
	23. Chitharkalnatham
	24. Pillayarnatham
	25. Nadakoltai
	26. Mettupatty
	27. Batlagundu
	28. Alanganallur
	29. Chokkalingapuram
	30. Athanur
	31. Kunduvarayankottai
	32. Pannaipatti
	33. Melachinnampatti
	34. Sambakulam
	35. A.Pudupatti
	36. Chinna Elandankulam
	37. K. Mayavaram
	38. Mariyammalkulam
	39. Kalvelipatti
	40. Periya Elandakulam
	41. Thimmalnathan
	42. Kanilkuruvidurai
	43. Vilampatti
	44. Chekkapatti
	45. Ayankuruvidurai
	46. E. Ramanaickenpatti
	47. T. Pudur
	48. Chinnanaickenpatti
	49. Kulasekarankoltai
Periyakulam	1. Govindanagaram
	2. Ambasamudram
	3. Allinagaram
	4. Kuppinayackenpatty
	5. Rajadhani
	6. Ramakrishnapuram
	7. Palayakottai
	8.Theppampatty
	9. Balakombai
	10. Kadamalaigundu
	11. Mayiladumparai
	12. Kunnur
	13. Kovilpatty
	14. S.S. Puram
	15. Vallalnadhi alias Kandamanur
	16. Pudukottai
	17. Melmangalam
	18. Thamaraikulam
	19. Vadaveeranaickenpatty.
	20. Thenkarai
	21. Vadakarai
	22. Keela Vadakarai
	23. Jeyamangalam
	24. Silvarpatty
	25. Kullapuram
	26. Ganguvarpatti
	27. Devadhanapatty
	28. Veerapandi
	29. Gullapuram
	30. Kottur
	31. Kuttapuli
	32. Alagupatti
	33. Sabrambu
	34. Lakshimipuram
	35. Kottaipatti
	36. Ammachiyapuram
	37. Kandamanur
	38. Ramachandrapuram
	39. Athankaraipatti
	40. Sakkammapatti
	41. Kathimarasingapuram
	42. Thangammalpuram
	43. Dharmarajapuram
	44. Thummakundu
	45. Varushanadu
	46. Sengulam
	47. Ottanai
	48. Ayyanarkoil
	49. Kombukaran Puliyur
	50. Melapalti
	51. Duraisamipuram
	52. Sonaidevanpatti
	53. Alagapuri
	54. Sevanilayam
	55. Golingipatti
	56. Avarampatti
	57. Mottanuthu
	58. Sindhuvampatti
	59. Kulluvaipatti
	60. Nottarpatti
	61. Periakulam
	62. Bangalapatti
Uthamapalayam	1. Bodi
	2. B. Meenakshipuram
	3. Boodipuram
	4. Kodangipatty
	5. Chinnamanur
	6. Karukattankulam
	7. Boolananthapuram
Kodaikanal	1. Manna vanur
	2. Kookal
	3. Poondi
	4. Poombarai
	5. Vilpatty
Dindigul	1. Reddiarchatram
	2. Ammapatti
	3. Mangarai
	4. Kamaehipuram
	5. Vellodu
	6. Palakkanoothu
	7. Neelamalaikottai
	8. Thethupatti
	9. Kodalvavi
	10. Palayakannivadi
	11. Ghatrapatti
	12. Kasavanampatti
	13. lnthalakadu
	14. Bodikaraamvadi
	15. Seevalsaragu
	16. Narasingapuram
	17.Athur
	18. Palayankottai
	19. Paraipatti
	20. Sitharevu
	21. Ayyampalayam
	22. Keelakottai
	23. Thoppampatti
	24. Kambiliapatti
	25. Muriliakottai
	26. Ambathurai
	27. N. Panchampatti
	28. Veerakkal
	29. Ammapatti
	30. Vakkampatti
	31. Pilalaipatti
	32. Agaram
	33. Thadikombu
	34. Seelapadi
	35. Mullipadi
	36. Periakottai
	37. Kovilur
	38. Thamaraipadi
	39. Adiyanuthu
	40. Pallapatti
	41. Balakrishnapuram
	42. Thoddanuthu
	43. Chettinaickampatti
	44. Alaguvarpatti
Vedasandur	1. Vedasandur
	2. Marambadi
	3. Nallammarkottai
	4. Kalvarpatti
	5. Kuttam
	6. Kopvakkampatti
	7. Nathapatti
	8. Boothapuram
	9. Nagthianjkottai
	10. Erodu
	11. E. Sithur
	12.Vellampatti
	13. Sriramapuram
	14. Palapatti
	15. Malvarpatti
	16. Kulathupatti
	17. Vembar
	18. Nallur
	19. Nagayakottai
	20. Usilampatti
Usilampatti	1. Vadakathiyanpatti
	2. Saptur
	3. Sankaralingapuram
	4. Athipatti
	5. Kalappanpatti
	6. Elumalai
	7. Sulapuram
	8. Seelanaickenpatti
	9. Nagamanaickenpatti
	10. Vankinaickenpatti
	11. Peraiyampatti
	12. Melathiruraanickam
	13. Kunnurpatti
	14. Sellayapuram
Ramanathapuram District Mudhukulathur
	1. Kolunthurai
	2. Valanadu
	3. Maranthai
	4. Kokkarakottai
	5. Kondunallanpatti
	6. D. Karisalkulam
	7. S.Tharaikudi
	8. Thirumalukanthakottai
	9. Sikkal
	10. Paykulam
	11. D. Karanthai
	12. Panivasal
	13. Sirukulam
	14. Valinokkam
	15. Authagkothankudi
	16. Airvadi
	17. Idampadal
Kamudi	1. Mudimannarkottai
	2. Nirali
	3. Muthalnadu
	4. Villananenthal
	5. M. Puddukulam
	6. Ariyamangalam
	7. K.Vepankulam
	8. Idivilagi
	9. Mavilangai
	10. Kotthankulam
	11. Ilavanur
	12. N. Karisalkulam
	13. Thayamangalam
	14. Thimmanathapuram
	15. T. Valasubbaramaniyapuram
	16. R Muthuramalingapuram
Srivilliputhur	1. Vatrap
	2. S.Kodikulam
	3. Khansapuram
	4. Sundharapandiam
	5. W. Pudupatti
	6. Nathampatti
	7. Sivanthipatti
	8. Marasapuram
Manamadurai	1. Pappakudi
	2. Theli Manjalkudi
	3. Ladananthal
	4. Sirakudi
	5. Kanakankudi
	6. V Karisalkulam
	7. Manalur
	8. Pudur
	9. Thuthai
	10. Rajakambiram
	11. Perumpacheri
	12. Maranadu
Paramakudi	1. Urapuli
	2. K. Valasai
	3. Sirakikottai
	4. Sevur
	5. Nagachi
	6. Muthalur
	7. Veeravanur
	8. Pagaiventhiri
	9. Manzakollai
Ilayankudi	1. Salaigramam
	2. Samutliiram
	3. Valayanenthal
	4. N. Keeranur
	5. Seyalathi
	6. Sathanur
	7. Pudukpttai
	8. N. Andakudi
	9. Kottiyur
	10. Kannamangalam
	11. Nanjathur
	12. Thiruvalur
	13. Nagamugundakudi
	14. Vijayankudi
	15. Utthamanur
	16. Karaikulam
	17. Melathuraivitr
	18. Kalagathamkottai
	19. Thagavur
	20. Uthyanur
	21. Aranmanikarai
	22. Kattanur
	23. Mutthur
	24. Suranam
	25. Akkaravayal
	26. Vallakulam
	27. Vandal
	28. Alavidangam
	29. Visavanur
	30. Parumpacherry
	31. Kilayakudi
	32. Ilamannur
	33. Nagarakudi
	34. Alimaditrai
	35. Valakani
	36. Emanaswaram
	37. Kumarakkurichi
Sivagangai	1. Kallurani
	2. Idaikattur
	3. Vembathur
	4. Kannariruppu
	5. Padamathur
	6. V. Pudukulam
	7. Valuthani
Tirunelveli District
Thirunelveli	1. Sindupoondurai
	2. Melaveeraraghavapuram
	3.Sankanthiradu
	4. Melakal)ur
	5. Kodaganallur
	6. Palavoor
	7. Suthamalli
	8. Kondanagaram
	9. Narasinganallur
	10. Kovangadu
	11. Pettai
	12. Thenpathu
	13. Tirunelveli
	14. Kandiaperi
	15. Palamadai
	16. Kuttampuli
	17. Madavakurichi
	18. Vellalankulam
	19. Vettuvankulam
	20. Vallankottai
	21. Vagaikulam
	22. Pudur
	23. Unanthanpatti
	24. Seethaparpanallur
	25. Sirukkankuruchi
	26. Karuvanallur
	27. Velarkulam
	28. Thullukkarakulam
	29. Thiruppaninelliahpuram
	30. Thiruppanikarisalkulam
Palayamkottai	1. Thimmarajapuram
	2.Thiruvannathapuram
	3. Melapalayam
	4. Vellakoil
	5. Palayamchettikulam
	6. Kulavanigapuram
	7. Keelaveeraraghavapuram
	8. Palayamkottai (includingManakavalampil-lainagar)
	9. Muthur
	10. Sivanthipatti
	11. Itteri
	12. Parpakulam
	13. Nochikulam
	14. Keelanalham
	15. Manappadaiveedu
	16. Melapattam
	17. Naduvakurichi
	18. Keelapattam
	19. Kansapuram
	20. Ariyakulam
	21. T.M. Kolundupuram
	22. Seevalaperi
	23. Maruthur
	24. Udayarkulam
	25. Melaputhaneri
	26. Periakulam
	27. Velankulam
	28. Uthamapandiankulam
	29. Avinaperi
	30. M.T.N. Puram
	31. K.T.N. Puram
	32. Vilagam
	33. Karuppandurai
	34. Munnipallam
	35. Kunnathur
	36. Melathidiyur
	37. Sengulam
	38. Thidiyur
	39. Ponnakudi
	40. Tharuvai
	41. Thiruthu
	42. Vagaikulam
	43. Kuruvankulam
	44. Kangai Nadarkulam
	45. Araikuiam
	46. Konganthanparai
	47. Pudukkulam
	48. Krishnapuram
	49. Rahagopalapuram
	50. Panayangulam
	51. Reddiarpatti
	52. Muthupallavarayankulam
	53. Venkaluneer Samudram
	54. Melanatham
	55. V.M. Chatram
Tenkasi	1. Mayamankurichi
	2. Tenkasi
	3. Iyyanarkulam
	4. Alangulam
	5. Sivalarkulam
	6. Nettur
	7. Idaikal
	8. Krishnapuram
	9. Neduvayal
	10. Pattapathu
	11. Melagaram
	12. Mathalamparai
	13. Puliyur
	14. Gunnaramnallur
	15. Thippanampatti
	16. Avudaiyanur
	17. Kalloorani
	18. Kadayanallur
	19. Kasidharmam
	20. Pattakurichi
	21. Thiruchittrampatlam
	22. Kulasekarapatti
	23. Andipatti
	24. Kelapavoor
	25. lyan Surandai
	26. Courtallam
	27. Vadakarai
	28. Thenpothai
	29. Kanakkapillaivalasa
	30. Panpoli
	31. Ayiraperi
	32. Sundarapandiapuram
	33. Ilanchi
	34. Mayamankuruchi
	35. Marandai
	36. Melappavoor
	37. Poolailgulam
	38. Kodikurichi
Shencottah	1. Shencottai
	2. Puliyarai
	3. Pudur
	4. Achanpudur
	5. Elathur
	6. Ayikudi
	7. Sambavarvadakarai
V.K. Pudur	1. Pethanadarpatti
	2. Kulayaneri
	3. Nainaragaram
	4. Sivagurunathapuram
	5. Urmelalagian
	6. Kamhanenpudukudi
	7. Veeranam
	8. Achankuttam
	9. Karuvantha
	10. Vadi
	11. Kurichampatti
	12. Agarara
	13. Vellagal
	14. Poganallur
	15. Valla
	16. Rajagopalaperi
	17. Chockampatti
	18. V.K. Pudur
	19. Naranapuram
	20.Thuthikulam
	21. Kaluneerkuiarn
	22. Surandai
	23. Poigai
	24. Anaikulam.
	25. Chillaraipuravu
	26. Kilakkantangal
	27. Subbiapuram
Ambasamudram	1. Mukudal village
	2. Alwarkurichi
	3. Mela Ambur
	4. Pappankulam
	5. Pathamadai (M.G.R. Nagar)
	6. Pottalpudur
	7. Kadayam
	8. Meleseval
	9. Cheranmahadevi (Arunanalhankoil)
	10. Dharmapuramadam
	11. Sivaselam
	12. Kila Ambar
	13. Mannarkoil
	14. Pappankulam
	15. Pappakudi
	16. Mukkudal
Nanguneri	1. Nanguneri
	2. Dalapalhisamudram
	3. Paruthipadu
	4. Poolam
	5. Singikulam
	6. Kalakadu
	7. Pothen
	8. Vijayanarayanam
	9. Mookkaraipothai
	10. Puliyakurichi
	11. Eruvadi
	12. Thirugurangudi
Thiruchendur	1. Ammanapuram
	2. Veeramanickampatti
	3. Moolakkarai
	4. Kandasamayapuram
	5. Kanam
	6. Pallipathu
	7. Kayamozhi
	8. Mela Tiruchendur
	9. Keela Tiruchendur
	10. Paramankurichi
	11. Semmarikulam
	12. Nangaimozhi
	13. Megnanapuram
	14. Manaduthandapalhu
	15. Lakshmipuram
	16. Kalankudiyiruppu
	17. Udangudi
	18. Manapadu
	19. Arumuganeri
	20. Mela Authoor
	21. Authoor
	22. Sendamangalam
	23. Sethukkavaithan
	24. Angamangalam
	25. Puraiyur
	26. Kayalpattinam (N)
	27. Kayalpattinam (S)
	28. Nallur
	29. Suganthalai
	30. Punnakayal
	31. Kachinavilai
	32. Mookkuperi
	33. Rajapathi
	34. Alwarthirunagiri
	35. Alagiamanavalapiuam
	36. Athinathapuram
	37. Themankulam
	38. Vellamadam
	39. Thenthiruperai
	40. Kumkallur
	41. Maveedupannai
	42. Thirukalur
	43. Kadayanodai
	44. Thimmaveerudayarpuram
	45. Nazareth
	46. Udayarkulam
	47. Kurippankulam
Srivaikuntam	1. Velur Casba
	2. Alhichanallur
	3. Tholappanpannai
	4. Padmanabamangalam
	5. Srivaikuntam
	6. V. Pudukudi
	7. Parakiramapandi
	8. Sriparangusanallitr
	9. Perur
	10. Thiruppuliangudi
	11. K. Varadharajapuram
	12. Anaparanallur
	13. Srimoolakarai
	14. Perungulam
	15. K. Appankoil
	16. K. Kusha (Senganathapuram H.O. Keclpidagai)
	17. Nattalhi
	18. T. Chettikulam
	19. Thannuthu
	20. Iruvappapuram
	21. Mangalakurichis
	22. Sivagalai
	23. Sawyerpuram
	24. Arumugamangalam
	25. Koltarakurichi
	26. Srithondanallur
	27. Valavallan
	28. T. Chettiapathu
	29. Korkai
	30. Kodungani
	31. Maramangalam
	32. Mukkani
	33. Agaram
	34. Manganeerkayal
	35. Palayakayal
	36. Vallanad Cusba
	37. Vadavallanad
	38. Kaliyavoor
	39. Ulagudi
	40. Singalhakurichi
	41. M. Koilpathu
	42. M. Pudukiramam
	43. Keelaputhaneri
	44 .Pdovani
	45. Alantha
	46. Vasavappapuram
	47. Aligudi
	48. Muthaiankurichi
	49. Viltilapuram
	50. V. Roilpatti
	51. Seidunganallur
	52. Karungulam
	53. T. Raraseri
	54. Serakulam
	55. Vallakulam
	56. Kalvoi
	57. Sekkarakudi
	58. Vadakku Karaseri
	59. Deivaeheyalpuram
	60. Ellainaickenpatti
	61. Reela Valanadu
	62. Navalkadu
	63. Manakari
	64. Arampannai
	65. Alwarkarkulam
	66. Konkarayankurichi
	67. Chettimalampatti
Sattankulam	1. Sattankulam
	2. Sasthavinallur
	3. Pannamparai
	4. Srivenkateswarapuram
	5. Meerankulam
Tuticorin	1. Tuticorin Town
	2. Mudivaithanendal
	3. Korampalam
	4. Kulayankaraisal
	5. Kumuragiri
	6. Kallanlankulam
	7. Varthagareddipatti
	8. Thimmarajapuram
	9. Koottudankadu
	10. Peru rani
	11. Mullakadu
	12. Allikulam
	13. Melathaltaparai
	14. Keelathaltaparai
	15. Umarikottai
	16. Servaikaranmadam
	17. Mutliusamipiiram
	18. Ayyanadaippu
	19. Ramasamipuram
	20. Maravanmadam
	21. Therukku Silukkanpatti
	22. Vadakku Silukkanpatti
	23. Senthilampannai
	24. Ramanatliapurain
	25. Dalacoipuram
Kovilpatti	1. Uthupatti
	2. Theethampalti
	3. Sivanathipatti
	4. Thitlankulam
	5. Illupaiyurani
	6. Kumararettiapuram
	7. Urulakudi
	8. Kamanaickerpatti
	9. Athankulam
	10. Thottampalti
	11. Mudukkalankulam
	12. Kuruvinatham
Sivagiri	1. Thirumalapuram
	2. Naranapuram
	3. Puliyankudi
	4. Vasudevanallur
	5. Chjnthamani
	6. T.N. Pudukudi
	7. Nagaram
	8. Thalaivancottai
	9. Devipattinam (H.O) Viswanathapcri
	10. Kumarapuram (H.O) Viswanathaperi
	11. Sivagiri
	12. Royagiri
	13. Changanaperi
	14. Ramanathapuram
	15. Suhramaniapuram
	16. Thenmalai
	17. Cuddaloore
	18. Ariyur
	19. Pattakurichi
	20. Nelkaltum Cheval
	21. Ramasamyapuram
Sankarankoil	1. Mukkutturnalai
	2. lllayarasanendal
	3. Veerasigamani
	4. Kalappakulam
	5. Sankarankoil
	6. Vadicottai
	7. Therkti Sankarankoil
	8.Vellankulam
	9. Echanda
	10. Karisathan
	11. Madathupatti
	12. Veltiampatti
	13. Thiruvettanallur
	14. Pattadaikatti
	15. Sendamangalam
	16. Ariyanayagipuram
	17. Chithirampatti
	18. Puliangulam
	19. Piinnavanam
	20. Poigai
	21. Periakovilankulam
	22. Karivalamvandanallur
	23. Perumalpatti
	24. Pandnpuli
	25. Panivur
	26. Perumhathur
	27. Paruvakkudi
	28. Vadakkupudur
	29. Kilavectasingam
	30. Peria Koilangulam
	31. Achanpatti
Ottapidaram	1. Kulasekaranallur
	2. Araikulam
	3. Ottapidaram
	4. South Avurangadu
	5. North Avurangadu
	6. Jambulingapuram
	7. Therku Veerapandiapuram
	8. Sillanatham
	9. Panchalarikurichi
	10. Saminathan
	11. Puthiamputhur
	12. Sinthalakkottai
	13. Mullur
	14. Chandragiri
	15. Athanur
	16. Valasamudram
	17. K. Dalavoipuram
	18. Jegaveerapandiapuram
	19. Kollamparambu
	20. S. Kumarapuram
	21. K. Shanmugapuram
	22. Nagampatti
	23. Kuuiirikulam
	24. Sillankulam
	25. Pasuvanthanai
	26. Kummareddipuram
	27. Maruthanavalvoo Naraikinan
	28. Savarimangalam
	29. Muramban
	30. Melapandiapitram
	31. S. Kailasapuram
	32. Ackkanyakkanpatti
	33. Pudurpandiapuram
	34. Jackammalpuram H.O. D. Duraisamipuram
	35. Yeppalodai
	36. Keelamangalam
	37. Venkateswarapuram
	38. Sangampalti
	39. Kilamudiman
	40. R. Duraisamipuram
	41. Vellaram
	42. Menakashipuram
	43. Muthupatti
	44. Kitchalthalai
	45. B. Duraisamipuram
	46. Melchaidalai
	47. Meltur
Vilathikulam	1. Soorangudi
	2. K. Thangammalpuram
	3. M. Shanmugapuram
	4. Peria,samipuram
	5. Sivaperunkundram
	6. Vembar
	7. Ariyanayagipuram
	8. Pallakulam
	9. E. Velayuthapuram
	10. M. Kumarasakkanapuram
	11. Melmandai
	12. Matharajapuram
	13. Thathaneri
	14. M. Subramaniapuram
	15. P. Jegaveerapuram
	16. Mathalapuram
	17. K. Duraisamypuram
	18. N. Jegaveerapuram
	19. Lakshmipuram
	20. Muthiapuram
	21 .Boothalapuram
	22. Kanthasamypuram
	23. Malleswarapuram
	24. Vadamalapuram
	25. Siihbiahpuram
	26. Ramachandrapuram
	27. Malakallurani
	28. Kadalgudi
	29. Mavilodai
	30. Sinnoor
	31. Thalaikaltupuram
	32. Padanthanpuli
	33. Sithavaniekenpatti
	34. Perilovanpatli
	35. Kalugachalapuram
	36. Marthandampatti
	37. Muthalapuram
	38.Verapatti
	39. Namhipuram
	40. N. Vcdapatti
	41. Singilipatti
	42. Rajapatti
	43. Sakkiliyapatti
	44. Masarpatti
	45. MilNaltukunchi
	46. Melakkaranthai
	47. Kilakkaranthai
	48. Ayan Karisalkulam
	49 Ahappathi
	50. Ayan Veda Melapuram
	51. Karuppur
	52. Thosmalaipatti
	53. Arimachapuram
	54. Pudur
	55. Kulakkattakuruchi
	56. Kumarachithapatti
	57. Sankaralingapuram
	58. Chennampatti
	59. Sivalarpatti
	60. Shencotai
	61. Avan Chengalpadai
	62. Nagalapuram
	63. Koundampalli
	64. Vervalthothi
	65. Muthusamypuram
	66. Manickampatti
	67. Metlilpatti
	68. Vannipaati
	69. Nadukkaltnr
	70. Kumaralingapuram
	71. Vemhar
	72. Patti Devanpaui
	73. Kodangipatti
	74. Knmara Sakkanapuram
	75. Sundarapahalapuram
	76. Vadalakkarai
	77. Sivachanapuram
	78. Chakkammalpuram
	79. Namasivapuram
	80. Arungulam
	81. A. Subramaniapuram
	82. K. Knmarcttapalapuram
	83. S. Kumaragiri
	84. I. Karisalknlam
	85. Vellaiammalpuram
	86. Kutharani
	87. D. Subbiahpuram
	88. Veerapandiapuram
	89. Athankari
	90. Velidupatlai
	91. RAmanauthu
	92. D. Thangammalpuram
	93. N. Pdupatu
	94. V. Vedapatti
	95. Nedungulam
	96. Kannimarkottam
	97. Virusambatti
	98. Vaippar
	99. Puliangulam
	100. Kulathur East
	101. Kallurani
	102. Pusalur
	103. Kulathur North
	104. Kulathur South
	105. M. Kodangaipalti
	106. Kuravarpatti
	107. Jamin Kaiisalkulam
	108. Pommiapuram
	109. Kilavilathikulam
	110. Kuralaimanpatti
	111. Mandikulam
	112. Kotlanatham
	113. Kamalapuram
	114. Vilathikulam

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