Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] Union of India - Subsection Section 69(4) in The Bangalore Metro Railway (General) Rules, 2011 (4)Any maintenance work on a station, which requires fire alarm or fire suppression equipment to be isolated, shall be done only with the permission of the Station Controller.
