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[Cites 0, Cited by 0] [Section 11(7)] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(7)(i) in The Mahatma Gandhi Chitrakoot Gramodaya Vishwavidhyalaya Adhiniyam, 1991

(i)A distinguished industrialist or manufacturer having special knowledge in agriculture or rural development to be nominated by the State Government.