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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Gujarat - Subsection

Section 31(2) in Gujarat Gas (Regulation of Transmission, Supply and Distribution) Act, 2001

(2)The Tribunal shall be deemed to be a court for the purpose of section 5 of the Limitation Act, 1963, (XXXVI of 1963).