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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(iv) in The Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979

(iv)to keep a close watch over the progress and execution of various works and to see that the budget allotment of the year are fully expended, consistent with the general economy and to issue necessary instructions and specify suitable norms for expenditure over each month or quarter in order to prevent large expenditure in the last months of the financial year for the sole purpose of avoiding lapse of funds.]