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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(D) in Andhra Pradesh Language Pundits Training Colleges (Regulation of Admission) Rules, 2005

(D)Category D: Aided Minority Colleges. - The managements of Aided Minority colleges shall admit the candidates to the extent of 70% belonging to concerned Minority Community who are eligible and qualified in LPCET 2004/or LPCET-AC 2004 conducted by the Association of Managements of Colleges as per their option and as per merit.