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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(3) in The Central Electricity Authority (Technical Standards for Connectivity to the Grid) Regulations, 2007

(3)Following information shall also be furnished in the Site Responsibility Schedule for each item of equipment installed at the connection site, namely:-
(a)the ownership of equipment;
(b)the responsibility for control of equipment;
(c)the responsibility for maintenance of equipment;
(d)the responsibility for operation of equipment;
(e)the manager of the site;
(f)the responsibility for all matters relating to safety of persons at site; and
(g)the responsibility for all matters relating to safety of equipment at site.