Section 7 in The Central Electricity Authority (Technical Standards for Connectivity to the Grid) Regulations, 2007
7. Site Responsibility Schedule.
(1)A Site Responsibility Schedule (SRS) for every connection point shall be prepared by the owner of the substation where connection is taking place.(2)Following information shall be included in the Site Responsibility Schedule, namely,-(a)Schedule of electrical apparatus services and supplies;(b)Schedule of telecommunications and measurement apparatus; and(c)Safety rules applicable to each plant and apparatus."(3)Following information shall also be furnished in the Site Responsibility Schedule for each item of equipment installed at the connection site, namely:-(a)the ownership of equipment;(b)the responsibility for control of equipment;(c)the responsibility for maintenance of equipment;(d)the responsibility for operation of equipment;(e)the manager of the site;(f)the responsibility for all matters relating to safety of persons at site; and(g)the responsibility for all matters relating to safety of equipment at site.
