Himachal Pradesh High Court
Nikesh vs . State Of H.P. on 17 February, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Cr.MP(M) No. 92 of 2023 17.02.2023 Present: Mr. Yashveer Singh Rathore, Advocate, vice Mr. Rakesh K. Sharma, Advocate, for the petitioner.
Mr. B.C. Verma, Mr. Pranay Pratap Singh, Additional Advocates General and Mr. J.S. Guleria, Deputy Advocate General for the respondent-State.
ASI Chander Mohan WPS Nahan, District Sirmour, H.P. is present in person alongwith record.
Status report stands filed.
Learned vice counsel appearing for the petitioner prays for an adjournment on the ground that the original counsel representing the petitioner is not available today. Prayer allowed, as not opposed.
List on 14th March, 2023.
(Satyen Vaidya) Vacation Judge 17th February, 2023 (himani) ::: Downloaded on - 17/02/2023 20:32:58 :::CIS