Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Himachal Pradesh - Subsection

Section 1(2) in Himachal Pradesh Tax on Entry of Goods into Local Area Act, 2010

(2)It shall extend to all the local areas in Himachal Pradesh.