Section 58A(8)(b) in Rajasthan Factories Rules, 1951

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State of Rajasthan - Subsection

Section 58A(8)(b) in Rajasthan Factories Rules, 1951

(b)A permanent register in Form 9-A duly signed by the occupier or manager shall be maintained giving the following particulars

(i)the serial number of gasholder vide sub-rule (3) above and the particulars of manufacture i.e. makers name, date of manufacture, capacity, number of lifts, pressure thrown by holder when full of gas:

(ii)the dates of inspection carried out as required under sub-rules (4) and (5) above and by whom carried out:

(iii)the method of inspection used:

(iv)date of painting. etc.

(v)nature of repairs and name of person carrying out repairs; and

(vi)remarks.

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State of Rajasthan - Subsection

Section 58A(8)(b) in Rajasthan Factories Rules, 1951