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[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

State of Himachal Pradesh - Subsection

Section 61(1)(v) in The Himachal Pradesh Police Act, 2007

(v)arrange for legally permissible sustenance and shelter to every person in custody and make known to all persons in custody provisions of legal aid Schemes being enforced in the State and also inform the authority concerned to provide such aid;