(1)This Act may be called the Rajasthan Stamp Act, 1998.(2)It extends to whole of the State of Rajasthan.(3)It shall come into force on such date as the State Government may, by notification in the Official Gazette, [appoint.] [Brought into force from 27-5-2004 vide Notification issued by the State Government dated 27-5-2004 in Rajasthan Gazette Extraordinary at Page 11.]Analogous Law. - Section 1 of the repealed Act.
