Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Rajasthan - Subsection

Section 1(3) in Rajasthan Stamp Act 1998

(3)It shall come into force on such date as the State Government may, by notification in the Official Gazette, [appoint.] [Brought into force from 27-5-2004 vide Notification issued by the State Government dated 27-5-2004 in Rajasthan Gazette Extraordinary at Page 11.]Analogous Law. - Section 1 of the repealed Act.