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Himachal Pradesh High Court

Dr. Suman Rao vs . State Of Hp And Others on 13 March, 2023

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Dr. Suman Rao vs. State of HP and others .

Cr.MMO No. 608 of 2022 13.03.2023 Present: Mr. Shrawan Dogra, Senior Advocate with M/s Bharat Thakur, Tejasvi Dogra and Harsh Kalta, Advocates, for the petitioner.

M/s Pushpender Jaswal and Baldev Negi, Additional Advocate Generals with Mr. Gautam Sood, Deputy Advocate General, for the respondent-State.

On the request of learned Additional Advocate General, list for further hearing on 16.03.2023.

(Ajay Mohan Goel) Judge March 13, 2023 (narender) ::: Downloaded on - 13/03/2023 21:07:14 :::CIS