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[Cites 0, Cited by 0] [Section 154] [Entire Act]

State of Jharkhand - Subsection

Section 154(3) in Bihar Education Code, 1961

(3)If a teacher in a primary school improves his qualification beyond that of a trained matriculate, he should seek employment in a middle school but if he chooses to continue to be employed in a primary school, he will not be entitled to any scale of pay higher than what is admissible to a trained matriculate.