Section 75D in The M.P. Nagarpalika Nirvachan Niyam, 1994
75D. Manner of publication of notice under Rule 75-C.
- Notice under Rule 75-C shall be published at least twenty days before the dale prescribed for polling by affixing one copy of the notice on the notice boards of the following offices :-(i)District Election Officer (Nagar Palika);(ii)Returning Officer (Concerned Municipality);(iii)Concerned Municipality, andthe Returning Officer shall deliver a copy of the said notice to the concerned Mayor/President or to his agent.
