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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Punjab - Subsection

Section 65(a) in The Punjab Factory Rules, 1952

(a)The operation of repairing a water-sealed gas-holder by the electric welding process, subject to the following conditions :-
(i)The gas-holder shall contain only the following gases, separately or mixed at a pressure greater than atmospheric pressure, namely, town gas, coke-oven gas, producer gas, blast furnace gas, or gases, other than air used in their manufacture: