[(1) Examination of Hoists and Lifts. - A register shall be maintained to record Particulars of examinations of hoists and lifts in Form 23.] [Substituted by Punjab Government Notification No. G.S.R.-94/CA- 63/48/Section 112/Amd. (20)/84, dated 31-10-984](2)Exemption of certain Hoists and Lifts. - In pursuance of the provisions of sub-section (4) of Section 28 of the Act in respect of any class or description of hoists or lifts specified in the first column of the Schedule annexed hereto, the requirements of this sections as specified in the second column of the said Schedule and set opposite to that class or description of hoist or lift shall not apply :-
