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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Punjab - Subsection

Section 60(2) in The Punjab Factory Rules, 1952

(2)Exemption of certain Hoists and Lifts. - In pursuance of the provisions of sub-section (4) of Section 28 of the Act in respect of any class or description of hoists or lifts specified in the first column of the Schedule annexed hereto, the requirements of this sections as specified in the second column of the said Schedule and set opposite to that class or description of hoist or lift shall not apply :-