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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Chattisgarh - Subsection

Section 14(2)(i) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(i)one person elected by the Board from amongst persons not employed by or on behalf of the University or a college;