Section 14(2) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987
(2)The Chancellor shall appoint a committee consisting of the following persons, namely :-(i)one person elected by the Board from amongst persons not employed by or on behalf of the University or a college;(ii)one person nominated by the Chancellor; and(iii)one person nominated by the State Government.The Chancellor shall appoint one of the three persons to be the Chairman of the Committee.
