Himachal Pradesh High Court
Charanjit Singh vs . Lac & Ors. on 2 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Charanjit Singh Vs. LAC & Ors.
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RFA No.348 of 2014 a/w RFA Nos. 349 & 350 of 2014 02.03.2023 Present: Mr. Janmajai, Advocate vice Mr. Sunil Mohan Goel, Advocate, for the appellant(s) in all the appeals.
Mr. B.C. Verma, Additional Advocate General with Mr. R.P. Singh, Deputy Advocate General, for the respondents-State.
At the request of learned vice counsel for the appellant(s), list after four weeks.
( Sushil Kukreja )
March 02, 2023 Judge
(VH)
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