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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Charanjit Singh vs . Lac & Ors. on 2 March, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Charanjit Singh Vs. LAC & Ors.

.

RFA No.348 of 2014 a/w RFA Nos. 349 & 350 of 2014 02.03.2023 Present: Mr. Janmajai, Advocate vice Mr. Sunil Mohan Goel, Advocate, for the appellant(s) in all the appeals.

Mr. B.C. Verma, Additional Advocate General with Mr. R.P. Singh, Deputy Advocate General, for the respondents-State.

At the request of learned vice counsel for the appellant(s), list after four weeks.



                                                             ( Sushil Kukreja )
             March 02, 2023                                        Judge


                  (VH)







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