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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Haryana - Subsection

Section 25(3) in Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960

(3)The Superintendent shall endeavour to secure the service of honorary instructors; and in their absence, the senior members of the staff, preferably the teachers, shall be deputed to impart religious and moral instruction to the inmates of their own faith at least once a week.