Gujarat High Court
Rajesh Tarachand Sheth vs M/S High Tech Litho Private Limited ... on 20 August, 2019
Author: S.H.Vora
Bench: S.H.Vora
R/SCR.A/4283/2018 IA ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL MISC.APPLICATION (FOR FIXING DATE OF HEARING) NO. 1
of 2019
In R/SPECIAL CRIMINAL APPLICATION NO. 4283 of 2018
With
CRIMINAL MISC.APPLICATION (FOR FIXING DATE OF HEARING) NO. 1
of 2019
In R/SPECIAL CRIMINAL APPLICATION NO. 4287 of 2018
With
CRIMINAL MISC.APPLICATION (FIXING DATE OF EARLY HEARING) NO.
1 of 2019
In R/SPECIAL CRIMINAL APPLICATION NO. 4288 of 2018
With
CRIMINAL MISC.APPLICATION (FOR FIXING DATE OF HEARING) NO. 1
of 2019
In R/SPECIAL CRIMINAL APPLICATION NO. 4289 of 2018
With
CRIMINAL MISC.APPLICATION (FOR FIXING DATE OF HEARING) NO. 1
of 2019
In R/SPECIAL CRIMINAL APPLICATION NO. 4305 of 2018
==========================================================
M/S HIGH TECH LITHO PRIVATE LIMITED THROUGH AUTHORISED PERSON RAMAKANT R. SHUKLA Versus M/S SHARP INDUSTRIES LIMITED ========================================================== Appearance:
MR JAY BHAGDEV for NANAVATI & NANAVATI for the PETITIONER(s) No. for the RESPONDENT(s) No. NANAVATI & CO. for the RESPONDENT(s) No. MR PRANAV TRIVEDI, ADDL. PUBLIC PROSECUTOR for the RESPONDENT(s) No. ========================================================== CORAM: HONOURABLE MR.JUSTICE S.H.VORA Date : 20/08/2019 IA ORDER Learned advocate Mr. Bhagdev for the applicants seeks Page 1 of 2 Downloaded on : Wed Aug 21 00:04:27 IST 2019 R/SCR.A/4283/2018 IA ORDER permission to withdraw present Criminal Misc. Applications. Permission is granted. The Criminal Misc. Applications stand disposed of as withdrawn.
Registry to maintain copy of this order in each matter.
(S.H.VORA, J) SHEKHAR P. BARVE Page 2 of 2 Downloaded on : Wed Aug 21 00:04:27 IST 2019