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State of Odisha - Section

Section 15 in The Orissa Vigilance Group 'A' and Group 'B' Services (Method of Selection and Conditions of Deputation) Orders, 2004

15. Screening Committee.

(1)There shall be a Screening Committee constituted for selection of officers for promotion to the post of Additional Superintendent of Police and Superintendent of Police consisting of the following officials, namely :-
Director, Vigilance ... Chairman
I.G., Police H.Q. (to be nominated by D.-G.) ... Member
I.G., Vigilance ... Member
Additional Secretary, Home Department ... Member
(2)The recommendation of the Screening Committee would be sent to the Government for approval and on approval of the Government the promotion would be given.