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[Section 15]
[Entire Act]
State of Odisha - Subsection
Section 15(1) in The Orissa Vigilance Group 'A' and Group 'B' Services (Method of Selection and Conditions of Deputation) Orders, 2004
| Director, Vigilance | ... | Chairman |
| I.G., Police H.Q. (to be nominated by D.-G.) | ... | Member |
| I.G., Vigilance | ... | Member |
| Additional Secretary, Home Department | ... | Member |