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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(1) in The Orissa Vigilance Group 'A' and Group 'B' Services (Method of Selection and Conditions of Deputation) Orders, 2004

(1)There shall be a Screening Committee constituted for selection of officers for promotion to the post of Additional Superintendent of Police and Superintendent of Police consisting of the following officials, namely :-
Director, Vigilance ... Chairman
I.G., Police H.Q. (to be nominated by D.-G.) ... Member
I.G., Vigilance ... Member
Additional Secretary, Home Department ... Member