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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(3) in Rajasthan Electricity Regulatory Commission (Transmission Licensee's Standards of Performance) Regulations, 2004

(3)To enhance the quality standards of the State Transmission System in order to move towards standard stipulated in or established under the authority of National and State Acts and Rules in the short term and gradually moving towards international standards in the long term.