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State of Madhya Pradesh - Section

Section 7 in The M.P. Workmen's Compensation Rules, 1962

7. Publication of lists of deposits.

- The Commissioner shall cause to be displayed in a prominent position outside his office an accurate list of the deposits received by him under sub-section (1) of Section 8, together with the names and addresses of the depositors and of the workman in respect of whose death or injury the deposits have been made.