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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Haryana - Subsection

Section 79(5) in Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985

(5)Confiscated capsules of the poppy (papaver somniferum L), whether or not in their original form, crushed or powdered and whether or not juice has been extracted therefrom, if not required by the Ayurvedic, Unani and Tabi Medical Practitioner licensed in the Haryana to be possessed for the preparation of the medicines included in their respective systems of medicines after rescuing the poppy-seeds (khash khash) therefrom, shall after obtaining the orders of the Deputy Commissioner, in this regard be sent to General Manager, Government Opium Factory, Ghazipur, in the manner prescribed in sub-rules (2) to (4).