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[Cites 0, Cited by 0] [Section 72(3)] [Section 72] [Entire Act]

State of Punjab - Subsection

Section 72(3)(c) in Punjab Regional and Town Planning and Development (General) Rules, 1995

(c)the plinth level with reference to the level of the central line of the scheduled road or bye-pass as the case may be. Sections 144(1) and 180(2)(zza).