Section 72(3) in Punjab Regional and Town Planning and Development (General) Rules, 1995
(3)The building plan mentioned in the application made under sub-rule (1) shall be drawn to a scale of not less than 1 : 100 and indicate -(a)the plan of all the floors of the building ;(b)the elevation in typical sections, to be given only in the case of motor fuel filling station or bus queue shelter; and(c)the plinth level with reference to the level of the central line of the scheduled road or bye-pass as the case may be. Sections 144(1) and 180(2)(zza).
