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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(1)(d) in The West Bengal Primary Education Act, 1973

(d)one of the two members of the Board referred to in [clause (c)] [Word, letter and brackets substituted for the word, letter and brackets 'clause (b)' by W.B. Act 47 of 1980.] of section 4 elected in the prescribed manner by the Board;