Section 23(1) in The West Bengal Primary Education Act, 1973
(1)The Curriculum Committee shall consist of the following members, namely :-(a)the President;(b)an officer not below the rank of a Deputy Director of [School Education,] [Words substituted for the words 'Public Instruction,' by W.B. Act 19 of 1994.] Government of West Bengal, to be nominated by the State Government;(c)[ the Director, State Council of Educational Research and Training, West Bengal;] [[Clause (c) substituted by W.B. Act 19 of 1994, which was earlier was under :-'(c) the Principal, State Institute of Education;'.]](d)one of the two members of the Board referred to in [clause (c)] [Word, letter and brackets substituted for the word, letter and brackets 'clause (b)' by W.B. Act 47 of 1980.] of section 4 elected in the prescribed manner by the Board;(e)three teachers of primary schools elected in the prescribed manner by the Board;(f)one teacher of a secondary school elected in the prescribed manner by the West Bengal Board of Secondary Education;(g)two persons having special knowledge of science, art, crafts or primary education, who may or may not be members of the Board, nominated by State Government;(h)[two out of six members of the Board referred to in clause (i)] [Words, letter and brackets substituted for the words, letter and brackets 'two out of sixteen members of the Board referred to in clause (g)' by W.B. Act 47 of 1980.] of section 4 elected in the prescribed manner by the Board.
