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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(m) in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017

(m)If a member of the Board fails to attend three consecutive meetings without leave of absence from the Board he shall cease to be a member of the Board.