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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(b) in Andhra Pradesh Un-aided Minority Professional Institutions (Regulation of Admissions into Under-graduate Medical and Dental Professional Courses Rules, 2003

(b)The fee for EAMCET Ranking Based Management Seats (Category-C-15% & Category-D-10%) shall not exceed Rs. 2,00,000/- (Rupees two lakhs only) per annum and shall be payable by the candidate every year for five years.